Rama Nand Yadav vs State Of U.P. Thru Secy. And Others
2018 Latest Caselaw 2563 ALL

Citation : 2018 Latest Caselaw 2563 ALL
Judgement Date : 13 September, 2018

Allahabad High Court

Rama Nand Yadav vs State Of U.P. Thru Secy. And Others on 13 September, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 49370 of 2012
 

 
Petitioner :- Rama Nand Yadav
 
Respondent :- State Of U.P. Thru Secy. And Others
 
Counsel for Petitioner :- C.J. Yadav
 
Counsel for Respondent :- C.S.C.,Mahesh Narain Singh
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

1. Sri C.J. Yadav, learned counsel for petitioner has sought adjournment on the ground of illness.

2. List on 24th October, 2018..

Order Date :- 13.9.2018

Mukesh

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