Smt. Shahin Bano And Another vs State Of U.P. And 04 Others
2018 Latest Caselaw 2556 ALL

Citation : 2018 Latest Caselaw 2556 ALL
Judgement Date : 13 September, 2018

Allahabad High Court

Smt. Shahin Bano And Another vs State Of U.P. And 04 Others on 13 September, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 31166 of 2018
 

 
Petitioner :- Smt. Shahin Bano And Another
 
Respondent :- State Of U.P. And 04 Others
 
Counsel for Petitioner :- Shahroze Khan
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Petitioners shall file online application on or before 20th September, 2018 for getting their marriage registered and the same be filed through supplementary affidavit annexing the complete application.

List on 20th September, 2018.

Order Date :- 13.9.2018

Mukesh

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