Smt. Nanhi Devi vs State Of U.P. Thru Secy. And Others
2018 Latest Caselaw 2543 ALL

Citation : 2018 Latest Caselaw 2543 ALL
Judgement Date : 12 September, 2018

Allahabad High Court

Smt. Nanhi Devi vs State Of U.P. Thru Secy. And Others on 12 September, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 7745 of 2013
 

 
Petitioner :- Smt. Nanhi Devi
 
Respondent :- State Of U.P. Thru Secy. And Others
 
Counsel for Petitioner :- Bhupendra Kumar Tripathi,B.D. Mishra,Bharat Singh,Pushpendra Singh Yadav
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

1. Sri Pushpendra Singh Yadav, learned counsel for petitioner has sought adjournment on the ground of illness.

2. List on 22nd October, 2018.

Order Date :- 12.9.2018

Mukesh

Download the LatestLaws.com Mobile App