Smt. Pravesh Kumari vs State Of U.P. And 3 Others
2018 Latest Caselaw 2541 ALL

Citation : 2018 Latest Caselaw 2541 ALL
Judgement Date : 12 September, 2018

Allahabad High Court

Smt. Pravesh Kumari vs State Of U.P. And 3 Others on 12 September, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 57913 of 2016
 

 
Petitioner :- Smt. Pravesh Kumari
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Santosh Kumar Srivastava,Manoj Yadav
 
Counsel for Respondent :- C.S.C.,Arun Kumar Srivastava
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Admit.

State has not filed counter affidavit till date.

List on 2nd January, 2019 for final disposal.

Order Date :- 12.9.2018

Mukesh

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