Tabrej Alias Nirhu vs State Of U.P.
2018 Latest Caselaw 2537 ALL

Citation : 2018 Latest Caselaw 2537 ALL
Judgement Date : 12 September, 2018

Allahabad High Court

Tabrej Alias Nirhu vs State Of U.P. on 12 September, 2018

Bench: Amreshwar Pratap Sahi, Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CRIMINAL APPEAL No. - 5646 of 2016
 

 
Appellant :- Tabrej Alias Nirhu
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Rajesh Maruya
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Bachchoo Lal,J.

Heard Sri Shivram Singh, learned counsel for the appellants along with Sri Rajesh Maurya and Sri Jai Narayan, learned A.G.A. for the State.

The arguments could not conclude today.

Put up tomorrow.

Order Date :- 12.9.2018

Masarrat

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