Smt. Lal Kaur vs State Of U.P. And 3 Others
2018 Latest Caselaw 2536 ALL

Citation : 2018 Latest Caselaw 2536 ALL
Judgement Date : 12 September, 2018

Allahabad High Court

Smt. Lal Kaur vs State Of U.P. And 3 Others on 12 September, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 47728 of 2017
 

 
Petitioner :- Smt. Lal Kaur
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Sachin Kumar Sharma
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

1. Sri Sachin Kumar Sharma, learned counsel for petitioner has sought adjournment on the ground of illness.

2. List on 2nd January, 2019.

Order Date :- 12.9.2018

Mukesh

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