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Smt. Poonam vs State Of U.P. And 7 Others
2018 Latest Caselaw 2532 ALL

Citation : 2018 Latest Caselaw 2532 ALL
Judgement Date : 12 September, 2018

Allahabad High Court
Smt. Poonam vs State Of U.P. And 7 Others on 12 September, 2018
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 16531 of 2018
 

 
Petitioner :- Smt. Poonam
 
Respondent :- State Of U.P. And 7 Others
 
Counsel for Petitioner :- Birendra Singh,Rahul Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

1. Sri Birendra Singh, learned counsel for the petitioner has sought adjournment on the ground of illness.

2. List on 22nd October, 2018.

Order Date :- 12.9.2018

Mukesh

 

 

 
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