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Shahnaj Khatoon vs State Of U.P. And 4 Others
2018 Latest Caselaw 2530 ALL

Citation : 2018 Latest Caselaw 2530 ALL
Judgement Date : 12 September, 2018

Allahabad High Court
Shahnaj Khatoon vs State Of U.P. And 4 Others on 12 September, 2018
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 17105 of 2018
 

 
Petitioner :- Shahnaj Khatoon
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Arvind Prabodh Dubey,Na
 
Counsel for Respondent :- C.S.C.,Tariq Maqbool Khan
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Learned counsel for the petitioner states that he has recently received counter affidavit and he would like to file rejoinder affidavit.

List on 23rd October, 2018.

Order Date :- 12.9.2018

Mukesh

 

 

 
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