Gulab Singh vs State Of U P And 2 Others
2018 Latest Caselaw 2528 ALL

Citation : 2018 Latest Caselaw 2528 ALL
Judgement Date : 12 September, 2018

Allahabad High Court

Gulab Singh vs State Of U P And 2 Others on 12 September, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 23538 of 2018
 

 
Petitioner :- Gulab Singh
 
Respondent :- State Of U P And 2 Others
 
Counsel for Petitioner :- Kalpana Singh
 
Counsel for Respondent :- C.S.C.,Ashish Kumar Srivastava,Vinay Kumar
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Case is passed over for the day on the request of learned counsel for the petitioner.None is present on behalf of respondent except learned Chief Standing Counsel.

List on 23rd October, 2018.

Order Date :- 12.9.2018

Mukesh

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