Tilak Nath Yadav vs State Of U.P. And 3 Others
2018 Latest Caselaw 2527 ALL

Citation : 2018 Latest Caselaw 2527 ALL
Judgement Date : 12 September, 2018

Allahabad High Court

Tilak Nath Yadav vs State Of U.P. And 3 Others on 12 September, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 25324 of 2018
 

 
Petitioner :- Tilak Nath Yadav
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Lal Behari Yadav
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Learned counsel appearing on behalf of State submitted that counter affidavit is under preparation.

List on 9th October, 2018.

Interim order, if any, shall continue.

Order Date :- 12.9.2018

Mukesh

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