Yasin vs State Of Uttar Pradesh
2018 Latest Caselaw 2519 ALL

Citation : 2018 Latest Caselaw 2519 ALL
Judgement Date : 12 September, 2018

Allahabad High Court

Yasin vs State Of Uttar Pradesh on 12 September, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 5302 of 2018
 

 
Petitioner :- Yasin
 
Respondent :- State Of Uttar Pradesh
 
Counsel for Petitioner :- Atul Kumar Srivastava
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

1. Sri Atul Kumar Srivastava, learned counsel for petitioner, at the outset stated that he has been instructed not to press this matter and it may be dismissed as such.

2. The appeal is, accordingly, dismissed as not pressed.

3. Interim order, if any, stands vacated.

Order Date :- 12.9.2018

Mukesh

Download the LatestLaws.com Mobile App