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Samir Tiwari vs State Of U.P. And 3 Others
2018 Latest Caselaw 2518 ALL

Citation : 2018 Latest Caselaw 2518 ALL
Judgement Date : 12 September, 2018

Allahabad High Court
Samir Tiwari vs State Of U.P. And 3 Others on 12 September, 2018
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 6441 of 2018
 

 
Petitioner :- Samir Tiwari
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Hari Prasad Pandey,Subedar Shukla
 
Counsel for Respondent :- C.S.C.,Diwakar Singh
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

1. Sri Subedar Shukla, learned counsel for the petitioner has sought adjournment on the ground of illness.

2. List on 22nd October, 2018.

Order Date :- 12.9.2018

Mukesh

 

 

 
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