Smt. Amrit Kumari And Another vs State Of U.P. And 3 Others
2018 Latest Caselaw 2500 ALL

Citation : 2018 Latest Caselaw 2500 ALL
Judgement Date : 11 September, 2018

Allahabad High Court

Smt. Amrit Kumari And Another vs State Of U.P. And 3 Others on 11 September, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 65885 of 2015
 

 
Petitioner :- Smt. Amrit Kumari And Another
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Anil Kumar
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

1. Called in revised. None appeared except learned Chief Standing Counsel.

2. Petition is accordingly dismissed for want of prosecution.

3. Interim order, if any, stands vacated.

Order Date :- 11.9.2018

Mukesh

Download the LatestLaws.com Mobile App