Parwati Devi & Another vs D.M., Sant Ravi Das Nagar & Others
2018 Latest Caselaw 2498 ALL

Citation : 2018 Latest Caselaw 2498 ALL
Judgement Date : 11 September, 2018

Allahabad High Court

Parwati Devi & Another vs D.M., Sant Ravi Das Nagar & Others on 11 September, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 37039 of 2002
 

 
Petitioner :- Parwati Devi & Another
 
Respondent :- D.M., Sant Ravi Das Nagar & Others
 
Counsel for Petitioner :- Madan Lal Srivastava,A.P.S. Rathore,K.S. Rathore
 
Counsel for Respondent :- C.S.C,Anuj Kumar
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

1. Sri Madan Lal Srivastava, learned counsel for petitioner has sought adjournment on the ground of illness. Sri Anuj Kumar, learned counsel for respondent is absent.

2. List on 24th September, 2018.

Order Date :- 11.9.2018

Mukesh

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