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U.P.S.R.T.C. Thru. Regional ... vs Brijesh Kumar S/O G.P.Srivastava
2018 Latest Caselaw 2494 ALL

Citation : 2018 Latest Caselaw 2494 ALL
Judgement Date : 11 September, 2018

Allahabad High Court
U.P.S.R.T.C. Thru. Regional ... vs Brijesh Kumar S/O G.P.Srivastava on 11 September, 2018
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 11114 of 2004
 

 
Petitioner :- U.P.S.R.T.C. Thru. Regional Manager Thru. P.B.Road
 
Respondent :- Brijesh Kumar S/O G.P.Srivastava
 
Counsel for Petitioner :- C.P.Srivastava,Amit Manohar,Anubhav Chandra
 
Counsel for Respondent :- C.S.C.,T.S.Dabas
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

1. Called in revised. None appeared on behalf of petitioners to press this petition. Sri Arpit Agarwal, learned counsel for  respondent no. 1 is present.

2. Petition is accordingly dismissed for want of prosecution.

3.  Interim order, if any, stands vacated.

Order Date :- 11.9.2018

Mukesh

 

 

 
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