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Lakhan Singh vs State Of U.P. And 5 Others
2018 Latest Caselaw 2491 ALL

Citation : 2018 Latest Caselaw 2491 ALL
Judgement Date : 11 September, 2018

Allahabad High Court
Lakhan Singh vs State Of U.P. And 5 Others on 11 September, 2018
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 53510 of 2016
 

 
Petitioner :- Lakhan Singh
 
Respondent :- State Of U.P. And 5 Others
 
Counsel for Petitioner :- Anuruddh Chaturvedi
 
Counsel for Respondent :- C.S.C.,Anand Kumar Yadav,Kishore Gaurav Kulshresth
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Counter affidavit filed today which is taken on record. None present on behalf of respondent except learned Chief Standing Counsel.

List on 8th October, 2018.

Order Date :- 11.9.2018

Mukesh

 

 

 
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