Rifakat Hussain vs State Of U.P. And 3 Others
2018 Latest Caselaw 2489 ALL

Citation : 2018 Latest Caselaw 2489 ALL
Judgement Date : 11 September, 2018

Allahabad High Court

Rifakat Hussain vs State Of U.P. And 3 Others on 11 September, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 51317 of 2016
 

 
Petitioner :- Rifakat Hussain
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Brijesh Kumar Pandey
 
Counsel for Respondent :- C.S.C.,Arun Kumar Srivastava,Shailendra Singh
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

1. Sri Brijesh Kumar Pandey, learned counsel for petitioner has sought adjournment on the ground of illness. Sri Shailendra Singh, learned counsel for respondent is present.

2. List on 8th October, 2018.

Order Date :- 11.9.2018

Mukesh

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