Dharmendra Kumar And Others vs The Presiding Officer Labour ...
2018 Latest Caselaw 2484 ALL

Citation : 2018 Latest Caselaw 2484 ALL
Judgement Date : 11 September, 2018

Allahabad High Court

Dharmendra Kumar And Others vs The Presiding Officer Labour ... on 11 September, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 963 of 2008
 

 
Petitioner :- Dharmendra Kumar And Others
 
Respondent :- The Presiding Officer Labour Court (1) And Others
 
Counsel for Petitioner :- Sanjay Pratap Bahadur,Dinesh Kumar,O.P. Bahadur
 
Counsel for Respondent :- Amit Manohar,S.C.
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

As requested, list on 17.9.2018.

Order Date :- 11.9.2018

Mukesh

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