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Chenpal vs State Of U.P. & 3 Others
2018 Latest Caselaw 2483 ALL

Citation : 2018 Latest Caselaw 2483 ALL
Judgement Date : 11 September, 2018

Allahabad High Court
Chenpal vs State Of U.P. & 3 Others on 11 September, 2018
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 4903 of 2016
 

 
Petitioner :- Chenpal
 
Respondent :- State Of U.P. & 3 Others
 
Counsel for Petitioner :- Satyaveer Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

1.   Sri Satyaveer Singh, learned counsel  for petitioner has sought adjournment on the ground of illness.

2.  List on 8th October, 2018.

Order Date :- 11.9.2018

Mukesh

 

 

 
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