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Satish Chandra vs Commissioner Agra Division Agra & ...
2018 Latest Caselaw 2482 ALL

Citation : 2018 Latest Caselaw 2482 ALL
Judgement Date : 11 September, 2018

Allahabad High Court
Satish Chandra vs Commissioner Agra Division Agra & ... on 11 September, 2018
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 5264 of 2017
 

 
Petitioner :- Satish Chandra
 
Respondent :- Commissioner Agra Division Agra & 2 Others
 
Counsel for Petitioner :- Satyaveer Singh
 
Counsel for Respondent :- C.S.C.,Ashok Kumar Singh,Pratibha Singh
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri Satyaveer Singh, learned counsel for the petitioner has sought adjournment on the ground of illness.None present on behalf of respondent except learned Chief Standing Counsel.

List on 8th October, 2018.

Order Date :- 11.9.2018

Mukesh

 

 

 
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