Harpal Singh vs State Of U.P. And 4 Others
2018 Latest Caselaw 2480 ALL

Citation : 2018 Latest Caselaw 2480 ALL
Judgement Date : 11 September, 2018

Allahabad High Court

Harpal Singh vs State Of U.P. And 4 Others on 11 September, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 29415 of 2017
 

 
Petitioner :- Harpal Singh
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Sudhir Kumar,Jitendra Kumar
 
Counsel for Respondent :- C.S.C.,Parvesh Kumar Pandey
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

1. Sri Parvesh Kumar Pandey, learned counsel for respondent and learned counsel for the petitioner have sought adjournment on the ground of illness.

2. List on 8th October, 2018.

Order Date :- 11.9.2018

Mukesh

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