Mazhar Aziz Khan & Anr. vs State Of U.P Thru Prin Secy ...
2018 Latest Caselaw 2473 ALL

HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 1
 
Case :- MISC. BENCH No. - 25753 of 2018
 
Petitioner :- Mazhar Aziz Khan & Anr.
 
Respondent :- State Of U.P Thru Prin Secy Vocational Edu.& Skill Devp.&Ors
 
Counsel for Petitioner :- Girish Chandra Verma
 
Counsel for Respondent :- C.S.C.,Ashok Shukla
 

 
Hon'ble Vikram Nath,J.

Hon'ble Rajesh Singh Chauhan,J.

Heard learned counsel for the petitioners, Sri Manish Mishra, learned Standing Counsel for the State-respondents and Sri Ashok Shukla, learned counsel representing the respondent No.3-U.P. Public Service Commission, Allahabad.

Issue notice to respondent No.4 fixing 26.09.2018, for which, necessary steps be taken within three days. Office will immediately issue notice by a registered post.

List this petition on 26.09.2018. By the said date, the respondents may obtain instructions and, if require, may also file their respective counter affidavits by the next date.

Order Date :- 11.9.2018

Suresh/

[Rajesh Singh Chauhan,J.] [Vikram Nath,J.]