Preeti Arya @ Gulista Parveen And ... vs State Of U.P. And 03 Others
2018 Latest Caselaw 2471 ALL

Citation : 2018 Latest Caselaw 2471 ALL
Judgement Date : 11 September, 2018

Allahabad High Court

Preeti Arya @ Gulista Parveen And ... vs State Of U.P. And 03 Others on 11 September, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 30853 of 2018
 

 
Petitioner :- Preeti Arya @ Gulista Parveen And Another
 
Respondent :- State Of U.P. And 03 Others
 
Counsel for Petitioner :- Anil Kumar Pal
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Petitioners shall file online application on or before 18th September, 2018 for getting their marriage registered and the same be filed through supplementary affidavit annexing the complete application.

List on 20th September, 2018.

Order Date :- 11.9.2018

Mukesh

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