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Smt. Ruchi Diwakar And Another vs State Of U P And 5 Others
2018 Latest Caselaw 2456 ALL

Citation : 2018 Latest Caselaw 2456 ALL
Judgement Date : 10 September, 2018

Allahabad High Court
Smt. Ruchi Diwakar And Another vs State Of U P And 5 Others on 10 September, 2018
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 30592 of 2018
 

 
Petitioner :- Smt. Ruchi Diwakar And Another
 
Respondent :- State Of U P And 5 Others
 
Counsel for Petitioner :- Rajeev Kumar Singh Parmar
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

As requested, list in the next cause list.

Order Date :- 10.9.2018

Mukesh

 

 

 
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