Ashok Prasad And Another vs State Of U.P. And 5 Others
2018 Latest Caselaw 2435 ALL

Citation : 2018 Latest Caselaw 2435 ALL
Judgement Date : 10 September, 2018

Allahabad High Court

Ashok Prasad And Another vs State Of U.P. And 5 Others on 10 September, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 23847 of 2018
 

 
Petitioner :- Ashok Prasad And Another
 
Respondent :- State Of U.P. And 5 Others
 
Counsel for Petitioner :- Santosh Kumar Singh
 
Counsel for Respondent :- C.S.C.,Ramesh Chandra Upadhyay
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Enough time is granted to the learned counsel appearing on behalf of State and private respondents to file counter affidavit / reply but the same has not yet been filed by them.

Admit.

List on 4th October, 2018.

Interim order, if any, shall continue.

Order Date :- 10.9.2018

Mukesh

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