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Dwarika Prasad vs Addl. Labour Commissioner, ...
2018 Latest Caselaw 2417 ALL

Citation : 2018 Latest Caselaw 2417 ALL
Judgement Date : 7 September, 2018

Allahabad High Court
Dwarika Prasad vs Addl. Labour Commissioner, ... on 7 September, 2018
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 862 of 2002
 

 
Petitioner :- Dwarika Prasad
 
Respondent :- Addl. Labour Commissioner, Bareilly Region,& Others
 
Counsel for Petitioner :- Kirti Kar Tripahti,Manish Kumar Nigam,V.K. Tripathi
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Learned Chief Standing Counsel states that he has oral instructions that mediation is not possible.

Hence, list this matter on 20th September, 2018.

State may also file counter affidavit during this period.

Order Date :- 7.9.2018

Mukesh

 

 

 
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