Chairman Cum M.D.Bharat Sanchar ... vs Becha Lal Kureel And Another
2018 Latest Caselaw 2411 ALL

Citation : 2018 Latest Caselaw 2411 ALL
Judgement Date : 7 September, 2018

Allahabad High Court

Chairman Cum M.D.Bharat Sanchar ... vs Becha Lal Kureel And Another on 7 September, 2018

Bench: Anil Kumar, Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 
Case :- SERVICE BENCH No. - 32031 of 2017
 
Petitioner :- Chairman Cum M.D.Bharat Sanchar Nigam Ltd.And Ors.
 
Respondent :- Becha Lal Kureel And Another
 
Counsel for Petitioner :- Rajeev Kumar Sinha
 
Counsel for Respondent :- Sri Kant,Ashish Tripathi,G.D. Saran,S.M. Jafar
 

 
Hon'ble Anil Kumar,J.

Hon'ble Rajesh Singh Chauhan,J.

Learned counsel for the petitioners prays for and is granted two weeks' further time to file rejoinder affidavit.

List thereafter.

Order Date :- 7.9.2018

Suresh/

[Rajesh Singh Chauhan,J.] [Anil Kumar,J.]

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