Hari Narayan Singh vs State Of U.P Thru Prin Secy Home Lko ...
2018 Latest Caselaw 2410 ALL

Citation : 2018 Latest Caselaw 2410 ALL
Judgement Date : 7 September, 2018

Allahabad High Court

Hari Narayan Singh vs State Of U.P Thru Prin Secy Home Lko ... on 7 September, 2018

Bench: Anil Kumar, Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 
Case :- SERVICE BENCH No. - 14183 of 2017
 
Petitioner :- Hari Narayan Singh
 
Respondent :- State Of U.P Thru Prin Secy Home Lko & Ors
 
Counsel for Petitioner :- Sarvesh Kumar Misra,Gyanendra Nath Pandey,Rama Pati Shukla
 
Counsel for Respondent :- C.S.C
 

 
Hon'ble Anil Kumar,J.

Hon'ble Rajesh Singh Chauhan,J.

As prayed by Sri Rama Pati Shukla, learned counsel for the petitioner, list after two weeks.

Order Date :- 7.9.2018

Suresh/

[Rajesh Singh Chauhan,J.] [Anil Kumar,J.]

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