Kiran Devi vs State Of U.P. And 07 Others
2018 Latest Caselaw 2407 ALL

Citation : 2018 Latest Caselaw 2407 ALL
Judgement Date : 7 September, 2018

Allahabad High Court

Kiran Devi vs State Of U.P. And 07 Others on 7 September, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 29832 of 2018
 

 
Petitioner :- Kiran Devi
 
Respondent :- State Of U.P. And 07 Others
 
Counsel for Petitioner :- Nisheeth Yadav
 
Counsel for Respondent :- C.S.C.,Brij Kumar Yadav
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

State to file its reply on or before 4th October, 2018.

List on 4th October, 2018.

Order Date :- 7.9.2018

Mukesh

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