Union Of India Thrugh R.A.Dubey ... vs Aqeel And (2) Ors.
2018 Latest Caselaw 2396 ALL

Citation : 2018 Latest Caselaw 2396 ALL
Judgement Date : 7 September, 2018

Allahabad High Court

Union Of India Thrugh R.A.Dubey ... vs Aqeel And (2) Ors. on 7 September, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- CRIMINAL REVISION No. - 380 of 2003
 
Revisionist :- Union Of India Thrugh R.A.Dubey Intelligence Officer Narcoti
 
Opposite Party :- Aqeel And (2) Ors.
 
Counsel for Revisionist :- I.B.Singh,Shikha Sinha
 
Counsel for Opposite Party :- Anil Kumar Pandey,Shushil Pandey
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the parties, list this case in the week commencing 17.09.2018.

Order Date :- 7.9.2018

Suresh/

[Rajesh Singh Chauhan,J.]

Download the LatestLaws.com Mobile App