Rakesh Kumar Gosayeen vs State Of U.P.And4 Ors.
2018 Latest Caselaw 2392 ALL

Citation : 2018 Latest Caselaw 2392 ALL
Judgement Date : 7 September, 2018

Allahabad High Court

Rakesh Kumar Gosayeen vs State Of U.P.And4 Ors. on 7 September, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- CRIMINAL REVISION No. - 207 of 2005
 
Revisionist :- Rakesh Kumar Gosayeen
 
Opposite Party :- State Of U.P.And4 Ors.
 
Counsel for Revisionist :- K.N.Misra,Vinay Kumar Tiwari
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Rajesh Singh Chauhan,J.

Learned counsel for the revisionist has filed steps today in the Court, the same are taken on record.

Office to proceed accordingly.

Order Date :- 7.9.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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