Smt. Rani Kashaudhan And Another vs State Of U.P. And 3 Others
2018 Latest Caselaw 2382 ALL

Citation : 2018 Latest Caselaw 2382 ALL
Judgement Date : 7 September, 2018

Allahabad High Court

Smt. Rani Kashaudhan And Another vs State Of U.P. And 3 Others on 7 September, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 26059 of 2018
 

 
Petitioner :- Smt. Rani Kashaudhan And Another
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Mohd Naushad,Syed Irfan Ali
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

1. Sri Mohd Naushad, learned counsel for petitioner has sought adjournment on the ground of illness.

2. List on 18th September, 2018.

Order Date :- 7.9.2018

Mukesh

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