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Mata Prasad vs District Judge Siddharth Nagar ...
2018 Latest Caselaw 2364 ALL

Citation : 2018 Latest Caselaw 2364 ALL
Judgement Date : 6 September, 2018

Allahabad High Court
Mata Prasad vs District Judge Siddharth Nagar ... on 6 September, 2018
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 
Case :- WRIT - C No. - 55732 of 2008
 
Petitioner :- Mata Prasad
 
Respondent :- District Judge Siddharth Nagar And Others
 
Counsel for Petitioner :- Nagendra Nath Mishra,Ravindra Prakash Srivasta
 
Counsel for Respondent :- S.C.,Sanjay Kumar Pandey
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Learned counsel for respondent states that his client has not contacted him and, therefore, he has not written a letter from 20th August, 2018. I withdraw the proposal for mediation as it appears that neither the counsel for petitioner nor the counsel for respondent are willing to go for mediation, as if they were willing to mediate. Learned counsel would have sent a  letter to their clients which has not yet been done.

List this matter on 10th September, 2018 for argument.

Order Date :- 6.9.2018/Mukesh

 

 

 
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