Citation : 2018 Latest Caselaw 2363 ALL
Judgement Date : 6 September, 2018
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 26 Case :- GOVERNMENT APPEAL No. - 7353 of 2008 Appellant :- State Of U.P. Respondent :- Vipin Kr.Sharma And Others Counsel for Appellant :- G.A. Hon'ble Om Prakash-VII,J.
Summon the lower court record.
List this matter after four months.
Order Date :- 6.9.2018
Sanjeet
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