U.P.State Sugar ... vs M/S Om Prakash Satya Prakash
2018 Latest Caselaw 2342 ALL

Citation : 2018 Latest Caselaw 2342 ALL
Judgement Date : 5 September, 2018

Allahabad High Court

U.P.State Sugar ... vs M/S Om Prakash Satya Prakash on 5 September, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- FIRST APPEAL FROM ORDER No. - 930 of 2005
 

 
Appellant :- U.P.State Sugar Corp.Ltd.Through Its M.D.
 
Respondent :- M/S Om Prakash Satya Prakash
 
Counsel for Appellant :- P.K.Sinah
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

List this matter on 24th September, 2018 along with FAFO No.928 of 2005.

Order Date :- 5.9.2018

Mukesh

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