National Insurance Co. Ltd. vs Ram Milan And Others
2018 Latest Caselaw 2337 ALL

Citation : 2018 Latest Caselaw 2337 ALL
Judgement Date : 5 September, 2018

Allahabad High Court

National Insurance Co. Ltd. vs Ram Milan And Others on 5 September, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- FIRST APPEAL FROM ORDER No. - 234 of 2002
 

 
Appellant :- National Insurance Co. Ltd.
 
Respondent :- Ram Milan And Others
 
Counsel for Appellant :- A.K.Srivastava
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

As requested by Sri A.K. Srivastava, list on 20th September, 2018.

Order Date :- 5.9.2018

Mukesh

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