Oreintal Insurance Co. Ltd., ... vs Shri Chheddu Lal Balmiki And ...
2018 Latest Caselaw 2336 ALL

Citation : 2018 Latest Caselaw 2336 ALL
Judgement Date : 5 September, 2018

Allahabad High Court

Oreintal Insurance Co. Ltd., ... vs Shri Chheddu Lal Balmiki And ... on 5 September, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- FIRST APPEAL FROM ORDER No. - 114 of 2002
 

 
Appellant :- Oreintal Insurance Co. Ltd., Through Its Manager
 
Respondent :- Shri Chheddu Lal Balmiki And Others
 
Counsel for Appellant :- Suresh Panjwani
 
Counsel for Respondent :- Shri Chand Misra,Ravendra Pratap Singh
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Call for record of Court below so as to reach this Court on or before 31st September, 2018.

List on 1st October, 2018.

Order Date :- 5.9.2018

Mukesh

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