Waris Ali & Anr. vs Ambika Prasad & 2 Ors.
2018 Latest Caselaw 2334 ALL

Citation : 2018 Latest Caselaw 2334 ALL
Judgement Date : 5 September, 2018

Allahabad High Court

Waris Ali & Anr. vs Ambika Prasad & 2 Ors. on 5 September, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- FIRST APPEAL FROM ORDER No. - 276 of 2005
 

 
Appellant :- Waris Ali & Anr.
 
Respondent :- Ambika Prasad & 2 Ors.
 
Counsel for Appellant :- Arun Kumar Shukla,Rajendra Jaiswal
 
Counsel for Respondent :- S.K.Verma
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

None present.

List on 24th September, 2018.

Order Date :- 5.9.2018

Mukesh

Download the LatestLaws.com Mobile App