The New India Assurance Co. Ltd. vs Shiv Ratan Lal And Others
2018 Latest Caselaw 2331 ALL

Citation : 2018 Latest Caselaw 2331 ALL
Judgement Date : 5 September, 2018

Allahabad High Court

The New India Assurance Co. Ltd. vs Shiv Ratan Lal And Others on 5 September, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- FIRST APPEAL FROM ORDER No. - 249 of 2001
 

 
Appellant :- The New India Assurance Co. Ltd.
 
Respondent :- Shiv Ratan Lal And Others
 
Counsel for Appellant :- M.S. Kotwal,B.P. Dubey,Seema Nehru Dubey
 
Counsel for Respondent :- Avadhesh Kumar,M.L.Yadav,M.Y. Ansari,Smt. Kusama Devi
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri B.P. Dubey, learned counsel for the appellant has sought adjournment on the ground of illness.

List on 17th September, 2018.

Order Date :- 5.9.2018

Mukesh

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