Pradeep Kumar Singh vs Siyaram And Others
2018 Latest Caselaw 2330 ALL

Citation : 2018 Latest Caselaw 2330 ALL
Judgement Date : 5 September, 2018

Allahabad High Court

Pradeep Kumar Singh vs Siyaram And Others on 5 September, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 
Case :- FIRST APPEAL FROM ORDER No. - 231 of 2001
 
Appellant :- Pradeep Kumar Singh
 
Respondent :- Siyaram And Others
 
Counsel for Appellant :- S S Rajawat
 
Counsel for Respondent :- B.P. Singh,Ashish Kumar Srivastava
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

As requested, list on 17.9.2018.

Order Date :- 5.9.2018

Mukesh

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