The National Insurance Co. Ltd. vs Kripa Shanker Pandey And Others
2018 Latest Caselaw 2329 ALL

Citation : 2018 Latest Caselaw 2329 ALL
Judgement Date : 5 September, 2018

Allahabad High Court

The National Insurance Co. Ltd. vs Kripa Shanker Pandey And Others on 5 September, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- FIRST APPEAL FROM ORDER No. - 213 of 2001
 

 
Appellant :- The National Insurance Co. Ltd.
 
Respondent :- Kripa Shanker Pandey And Others
 
Counsel for Appellant :- Alka Verma, Satyajit Banerji
 
Counsel for Respondent :- Shivendra Pratap Singh,Sushil Kumar
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri S.K. Srivastava, learned counsel for the appellant in connected matter has sought adjournment on the ground of illness.

List on 17th September, 2018.

Order Date :- 5.9.2018

Mukesh

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