U.P. State Road Transport ... vs Smt. Shanti Devi & Another
2018 Latest Caselaw 2324 ALL

Citation : 2018 Latest Caselaw 2324 ALL
Judgement Date : 5 September, 2018

Allahabad High Court

U.P. State Road Transport ... vs Smt. Shanti Devi & Another on 5 September, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 
Case :- FIRST APPEAL FROM ORDER No. - 253 of 2001
 
Appellant :- U.P. State Road Transport Corporation
 
Respondent :- Smt. Shanti Devi & Another
 
Counsel for Appellant :- Anuj Kudesia
 
Counsel for Respondent :- S.R.Shukla,Hom Narayan Awasthi
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

(Ref: Civil Misc. Application No.71332 of 2016)

None present for respondent.

This is an application seeking withdrawal of the remaining amount of Rs.1,04,000/- in pursuance of order dated 6.12.2014 passed in National Megal Lok Adalat.

Sri Anuj Kudesia, learned counsel for appellant states that the matter has already been settled.

Application is allowed. The amount be disbursed to the claimants - respondents.

Order Date :- 5.9.2018/Mukesh

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