Jagdish Prasad vs Kashi Prasad Shukla And Another
2018 Latest Caselaw 2321 ALL

Citation : 2018 Latest Caselaw 2321 ALL
Judgement Date : 5 September, 2018

Allahabad High Court

Jagdish Prasad vs Kashi Prasad Shukla And Another on 5 September, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- FIRST APPEAL FROM ORDER No. - 146 of 2002
 

 
Appellant :- Jagdish Prasad
 
Respondent :- Kashi Prasad Shukla And Another
 
Counsel for Appellant :- Harish Chandra,M.S.Khan
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

None present.

List on 24th September, 2018.

Order Date :- 5.9.2018

Mukesh

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