Vinod Kumar Jaiswal vs Oriental Insurance Company ...
2018 Latest Caselaw 2320 ALL

Citation : 2018 Latest Caselaw 2320 ALL
Judgement Date : 5 September, 2018

Allahabad High Court

Vinod Kumar Jaiswal vs Oriental Insurance Company ... on 5 September, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- FIRST APPEAL FROM ORDER No. - 374 of 2005
 

 
Appellant :- Vinod Kumar Jaiswal
 
Respondent :- Oriental Insurance Company Ltd.Thru Divisional Manager &2ors
 
Counsel for Appellant :- Anoop Baranwal,Anand Kumar
 
Counsel for Respondent :- Waquar Hashim,Waquar Hashim
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

None present on behalf of appellant. Sri Waquar Hashim, learned counsel for the respondent is present.

List on 24th September, 2018.

Order Date :- 5.9.2018

Mukesh

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