Union Of India Through General ... vs M/S Balkrishna Lal Poddar Ltd.
2018 Latest Caselaw 2317 ALL

Citation : 2018 Latest Caselaw 2317 ALL
Judgement Date : 5 September, 2018

Allahabad High Court

Union Of India Through General ... vs M/S Balkrishna Lal Poddar Ltd. on 5 September, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- FIRST APPEAL FROM ORDER No. - 497 of 1999
 

 
Appellant :- Union Of India Through General Manager
 
Respondent :- M/S Balkrishna Lal Poddar Ltd.
 
Counsel for Appellant :- Anil Srivastava,Jagdish Prasad Maurya
 
Counsel for Respondent :- P.K.Jaiswal
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri P.K.Jaiswal, learned counsel for respondent has sought adjournment on the ground of illness.

List on 14th September, 2018.

Order Date :- 5.9.2018

Mukesh

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