Banwari Lal vs Mohammad Sharif And Others
2018 Latest Caselaw 2316 ALL

Citation : 2018 Latest Caselaw 2316 ALL
Judgement Date : 5 September, 2018

Allahabad High Court

Banwari Lal vs Mohammad Sharif And Others on 5 September, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- FIRST APPEAL FROM ORDER No. - 256 of 2001
 

 
Appellant :- Banwari Lal
 
Respondent :- Mohammad Sharif And Others
 
Counsel for Appellant :- M.Saeed
 
Counsel for Respondent :- M.P.Verma,P M Singh,P.N.Singh,Suresh Panjwani
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

None present.

List on 18th September, 2018.

Order Date :- 5.9.2018

Mukesh

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