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Smt. Anisha vs Anil Kumar Gupta And Another
2018 Latest Caselaw 3378 ALL

Citation : 2018 Latest Caselaw 3378 ALL
Judgement Date : 26 October, 2018

Allahabad High Court
Smt. Anisha vs Anil Kumar Gupta And Another on 26 October, 2018
Bench: Abhinava Upadhya, Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 219 of 2012
 

 
Appellant :- Smt. Anisha
 
Respondent :- Anil Kumar Gupta And Another
 
Counsel for Appellant :- Upendra Kumar Pandey
 
Counsel for Respondent :- A.K.Srivastava
 

 
Hon'ble Abhinava Upadhya,J.

Hon'ble Bachchoo Lal,J.

Re:  Civil Misc. Restoration Application No. 366080 of 2017

This is a restoration application filed within time to recall the order dated 9.10.2017.

The cause shown is sufficient.  The restoration application is allowed. The order dated 9.10.2017 is hereby recalled.  The appeal is restored to its original number.

Order Date :- 26.10.2018

Masarrat

                                 (Bachchoo Lal,J.)     (Abhinava Upadhya,J.)

 

 

 
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