Indra Pal Singh & Others vs Chairman And Managing Director, ...
2018 Latest Caselaw 3374 ALL

Citation : 2018 Latest Caselaw 3374 ALL
Judgement Date : 26 October, 2018

Allahabad High Court

Indra Pal Singh & Others vs Chairman And Managing Director, ... on 26 October, 2018

Bench: Amreshwar Pratap Sahi, Arvind Kumar Mishra-I




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- SPECIAL APPEAL No. - 418 of 2011
 

 
Appellant :- Indra Pal Singh & Others
 
Respondent :- Chairman And Managing Director, I.T.I. Ltd. & Another
 
Counsel for Appellant :- I.P. Singh (In Person),Smt. Neerja Raghuvanshi
 
Counsel for Respondent :- Gopal Misra
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Arvind Kumar Mishra-I,J.

A supplementary affidavit filed today is taken on record.

Since there is a change of roster with a heavy docket on the Bench presided over by one of us (Justice A.P. Sahi), it may not be possible now to continue the hearing of this case as a part heard matter. We accordingly release the same and the case shall now be listed before the appropriate Bench.

Order Date :- 26.10.2018

S.Chaurasia

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