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Ved Prakash Mishra vs State Of U.P. & Others
2018 Latest Caselaw 3371 ALL

Citation : 2018 Latest Caselaw 3371 ALL
Judgement Date : 26 October, 2018

Allahabad High Court
Ved Prakash Mishra vs State Of U.P. & Others on 26 October, 2018
Bench: Amreshwar Pratap Sahi, Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 10955 of 2010
 

 
Petitioner :- Ved Prakash Mishra
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Sanjay Kumar Singh,D.S.Misra,Devendra Singh
 
Counsel for Respondent :- Govt. Advocate,G.S.Chaturvedi,Manish Tewari,N.I.Jafri
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Bachchoo Lal,J.

For order, see order of date passed in Criminal Misc. Writ Petition No. 11183 of 2010.

Order Date :- 26.10.2018

S.Chaurasia

 

 

 
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