Mukesh Kumar vs Smt. Parvati Devi
2018 Latest Caselaw 3354 ALL

Citation : 2018 Latest Caselaw 3354 ALL
Judgement Date : 25 October, 2018

Allahabad High Court

Mukesh Kumar vs Smt. Parvati Devi on 25 October, 2018

Bench: Abhinava Upadhya, Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- FIRST APPEAL DEFECTIVE No. - 304 of 2016
 

 
Appellant :- Mukesh Kumar
 
Respondent :- Smt. Parvati Devi
 
Counsel for Appellant :- Vijay Bahadur Shivhare
 

 
Hon'ble Abhinava Upadhya,J.

Hon'ble Bachchoo Lal,J.

Pursuant to the office report dated 24.10.2018 the appellant has not taken steps for service upon respondent. He prays for and is allowed two weeks' time to take fresh steps for service upon respondent.

List after service of notice upon respondent.

Order Date :- 25.10.2018

Masarrat

(Bachchoo Lal,J.) (Abhinava Upadhya,J.)

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